Himachal Pradesh High Court
Sahil Guleria vs . State Of H.P. on 4 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Sahil Guleria vs. State of H.P. .
Cr.MP(M) No.958 of 2023 04.07.2023 Present: Mr. Lovneesh Thakur, Advocate, for the petitioner.
Mr. Jitender Kumar Sharma, Additional Advocate General, for the respondent/State. Shri Ravi Kumar ASI, Investigating Officer, P.S. Shillai, District Sirmour, H.P. is present in person.
r to Status report stands filed. Learned counsel for the petitioner prays for an adjournment on the ground that he wants to go through the status report.
As prayed for, list on 21.07.2023.
( Sushil Kukreja )
July 04, 2023 Judge
(subhash)
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