Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Himachal Pradesh - Subsection Section 97(iv) in The Himachal Pradesh Police Act, 2007 (iv)identifiable patterns of misconduct if any on the part of Police Officers in the District and recommendations on measures to enhance police accountability.
