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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(p) in The Najafgarh Marketing Committee Bye-Laws, 2004

(p)"unit" means the quantity/weight of the produce filled in the bags/peti/crate/tray,/parat or other container as may be notified by the Committee for various items of agricultural produce subject to the rules, if any;