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[Cites 0, Cited by 0] [Section 50A(3)] [Section 50A] [Entire Act]

State of Odisha - Subsection

Section 50A(3)(ii) in The Orissa Grama Panchayats Election Rules, 1965

(ii)fill up Part II of Form 7-B in all respect and signed by him and also by the candidates or their election agents present; and