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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(1) in Kerala Electricity Supply Code, 2005

(1)Licensee shall pay interest on security deposit to the consumer at bank rate prevailing as on 1st April of the Financial Year for which interest is due. Payment of interest charges shall be effective from April 1, 2005 onwards.