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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(1)(a) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(a)the Punjab New Capital (Periphery) Control Act, 1952 (Punjab Act I of 1953);