Section 23(1) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963
(1)Nothing in this Act shall affect the operation of-(a)the Punjab New Capital (Periphery) Control Act, 1952 (Punjab Act I of 1953);(b)[* * * * *] [Omitted vide Haryana Adaptation of Laws Order, 1968.](c)the Punjab Slum Areas [Improvement and Clearance] Act, 1961 (Punjab Act 24 of 1961)(d)[* * * *] [Omitted vide Haryana Adaptation of Laws Order, 1968.]
