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[Cites 0, Cited by 0] [Section 75(10)] [Section 75] [Entire Act]

State of Haryana - Subsection

Section 75(10)(b) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(b)in the case of tabloids or other similar forms of preparations with the quantity of the drugs in each tabloid or other similar forms of preparation, and the number of tabloids or other similar forms of preparation in the package or bottle.