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[Cites 1, Cited by 0]

Punjab-Haryana High Court

Inidan Radiological And Imaging ... vs Union Of India And Ors on 22 February, 2019

           R.A. No.401 of 2018 (O&M) in
           CWP No.21926 of 2017
                 *****

Indian Radiological and Imaging Association Vs. Union of India and others ***** Present: - Mr.S.S. Narula, Advocate, for the applicant-petitioner.

***** No merit.

Dismissed.

(RAKESH KUMAR JAIN) JUDGE (AMIT RAWAL) 22.02.2019 JUDGE Vivek 1 of 1 ::: Downloaded on - 11-03-2019 00:57:04 :::