Punjab-Haryana High Court
Inidan Radiological And Imaging ... vs Union Of India And Ors on 22 February, 2019
R.A. No.401 of 2018 (O&M) in
CWP No.21926 of 2017
*****
Indian Radiological and Imaging Association Vs. Union of India and others ***** Present: - Mr.S.S. Narula, Advocate, for the applicant-petitioner.
***** No merit.
Dismissed.
(RAKESH KUMAR JAIN) JUDGE (AMIT RAWAL) 22.02.2019 JUDGE Vivek 1 of 1 ::: Downloaded on - 11-03-2019 00:57:04 :::