Punjab-Haryana High Court
Karnail Singh & Ors vs Bhupinder Singh on 16 October, 2014
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Date of Decision: October 16, 2014
COCP No.163 of 2014
KARNAIL SINGH & ORS
...Petitioner(s)
Versus
BHUPINDER SINGH
...Respondent(s)
CORAM: HON'BLE MR.JUSTICE AUGUSTINE GEORGE MASIH
Present: Mr. Vikas Chatrath, Advocate
for the petitioner(s).
Mr. Rupinder Khosla, Senior Advocate
with Mr. Kamaljeet S. Mamrat, Advocate
for P.R.T.C.
Mr. M.C. Berry, Additional Advocate General, Punjab.
*****
AUGUSTINE GEORGE MASIH, J.(ORAL)
For detailed order, see order of even date passed in COCP No. 3059 of 2012 titled as Vijay Kumar and others vs. R.S. Ballian and another.
October 16, 2014 (AUGUSTINE GEORGE MASIH)
pj JUDGE
PRERNA DATTA
2014.11.05 12:01
I attest to the accuracy and
authenticity of this document
High Court, Chandigarh