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Punjab-Haryana High Court

Karnail Singh & Ors vs Bhupinder Singh on 16 October, 2014

Author: Augustine George Masih

Bench: Augustine George Masih

            IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                                 Date of Decision: October 16, 2014


            COCP No.163 of 2014

            KARNAIL SINGH & ORS
                                                                           ...Petitioner(s)
                                                Versus

            BHUPINDER SINGH
                                                                         ...Respondent(s)


            CORAM: HON'BLE MR.JUSTICE AUGUSTINE GEORGE MASIH

            Present:            Mr. Vikas Chatrath, Advocate
                                for the petitioner(s).

                                Mr. Rupinder Khosla, Senior Advocate
                                with Mr. Kamaljeet S. Mamrat, Advocate
                                for P.R.T.C.

                                Mr. M.C. Berry, Additional Advocate General, Punjab.
                                           *****

            AUGUSTINE GEORGE MASIH, J.(ORAL)

For detailed order, see order of even date passed in COCP No. 3059 of 2012 titled as Vijay Kumar and others vs. R.S. Ballian and another.



            October 16, 2014                           (AUGUSTINE GEORGE MASIH)
            pj                                                 JUDGE




PRERNA DATTA
2014.11.05 12:01
I attest to the accuracy and
authenticity of this document
High Court, Chandigarh