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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Ajay Justa vs . State Of H.P. & Others on 19 May, 2022

Bench: Sabina, Satyen Vaidya

Ajay Justa vs. State of H.P. & others .

CWP No.4813 of 2021 19.05.2022 Present: Mr. Shrawan Dogra, Senior Advocate with Mr. Harsh Kalta, Advocate, for the petitioner.

Mr. Ranjan Sharma, Additional Advocate General, for respondents No.1 to 3/State.

Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the applicants in CMP No.4125/2022 and CMP No.4409/2022.

CMP No.4409/2022

Application stands disposed of.

CMP No.4125/2022

Learned counsel for the non-applicant/petitioner seeks time to file reply.

List again on 15.6.2022.







                                                                 ( Sabina )
                                                                   Judge



                                                            ( Satyen Vaidya )
               May 19, 2022 (KS)                                 Judge




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