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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2) in The Indian Post Office Rules, 1933

(2)The weight of pattern or sample packet shall not exceed 2 kilograms:Provided that the Director General may, in special circumstances, fix a lower limit of weight for pattern and sample packets, for and from any particular post office or offices.