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Union of India - Section

Section 25 in The Indian Post Office Rules, 1933

25.

(1)The dimensions of a pattern or sample packet shall conform to the following maximum and minimum limits:-
(a) Maximum
  In roll form- length 80 centimeters
  Sum of length& twice diameter 100 centimeters
  In other thanroll form 60 x 30 x 30 centimeters
(b) Minimum
  In roll form- Single dimension 10 cms.
  Sum of length& twice diameter 17 centimeters
  In other thanroll form except in envelope 10 x 7 centimeters
(2)The weight of pattern or sample packet shall not exceed 2 kilograms:Provided that the Director General may, in special circumstances, fix a lower limit of weight for pattern and sample packets, for and from any particular post office or offices.