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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Himachal Pradesh - Subsection

Section 20(3)(iii) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(iii)the mechanism or quantum of the capital subsidy or budgetary grant mentioned in regulation 22 is changed as a matter of policy; and/or