Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] Union of India - Subsection Section 51(1) in The Bangalore Metro Railway (General) Rules, 2011 (1)All employee of the Bangalore Metro Railway shall be made conversant with the location and use of fire alarms and fire fighting equipment at their place of work.
