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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(1)(ii) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(ii)[***] [Omitted 'for the small hydro projects not covered under preceding clause (i)' by Notification No. No. HPERC/428, dated 28.1.2019.]