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Union of India - Section

Section 49 in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

49. Liability to abide by Regulations and others.

- Every employee shall conform to and abide by these Regulations and shall observe, comply with and obey all orders and directions which may from time to time be given to him by any person or persons under whose jurisdiction, superintendence or control he may for the time being be placed.