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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(c) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(c)Appointments to the force shall be subject to the orders, issued by the Govt, of India from time to time regarding special representation in the service for Schedule Castes, Scheduled Tribes, Ex-servicemen, [Outstanding sportsmen, departmental] [Added by Notification No. F. 5/67/83-H(P) Estt. dated 15-11-1985.] candidates, etc.