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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(3) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008

(3)The Assistant Secretary and Section Officers (Rajasthan Secretariat Service) another Ministerial Staff, IVth Class and Driver etc. shall be provided by the Government till regular staff will be recruited as per rules for the board.