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State of Rajasthan - Section

Section 23 in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008

23. Secretary and Officers.

(1)The Secretary of the Board is member of the All India Services. The Secretary of the Board is also the controller of Examination conducted by the Board and in carrying out the functions of the Board he also exercises all the Administrative and financial powers of the "Head of Office".
(2)Deputy Secretary (Rajasthan Administrative Service Selection Scale Officers), Director & Legal Adviser (Joint Legal Remembrancer) and Head Legal Assistant (Rajasthan Legal Service), Senior Accounts Officer, Account Officer and other supporting staff shall be provided by the Government to the Board in the regular course as per requirement of the Board.
(3)The Assistant Secretary and Section Officers (Rajasthan Secretariat Service) another Ministerial Staff, IVth Class and Driver etc. shall be provided by the Government till regular staff will be recruited as per rules for the board.