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[Cites 0, Cited by 0] [Section 4(8)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(8)(v) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(v)Xi-1= Target AT&C loss level for (i-1)thyear,