Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 499] [Entire Act]

State of Odisha - Subsection

Section 499(2) in The Orissa Municipal Corporation Act, 2003

(2)The Plan shall prioritize-ways and means of narrowing the gap between the better serviced and less well serviced (slums) areas of the Corporation.