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State of Odisha - Section

Section 499 in The Orissa Municipal Corporation Act, 2003

499. Integrated Corporation Development Plan (ICDP).

(1)The Corporation shall formulate Integrated Corporation Development Plan (ICDP) to ensure adequate and sustainable level of infrastructure and services for all its residents and such infrastructure and services are planned and delivered in an equitable manner.
(2)The Plan shall prioritize-ways and means of narrowing the gap between the better serviced and less well serviced (slums) areas of the Corporation.
(3)The ICDP shall incorporate all existing plans and reflect schemes and budget allocations as follows : -
(i)Master Plans or Land Use Plans and other statutory instruments;
(ii)Urban Development Plans and Schemes;
(iii)Urban Poverty Alleviation Plans and Schemes; and
(iv)Departmental Plans & schemes in the Corporation area.