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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(a) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(a)When an application is made under rule 27 - [Rupees one thousand only] [Substituted for 'rupees fifty only' by G.O. Ms. No. 1682, Home (Cinema-B) Department, dated the 11th November 1991.].