Section 29 in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984
29. Fee for transfer or assignment.
- For the transfer or assignment of a licence, a fee shall be charged as follows: -(a)When an application is made under rule 27 - [Rupees one thousand only] [Substituted for 'rupees fifty only' by G.O. Ms. No. 1682, Home (Cinema-B) Department, dated the 11th November 1991.].(b)When the application is made under rule 28 - [Rupees five hundred only] [Substituted for 'rupees twenty-five only' by G.O. Ms. No. 1682, Home (Cinema-B) Department, dated the 11th November 1991.].
