Section 9(1) in Bureau of Indian Standards (Recruitment to Laboratory Technical Posts) Regulations, 2019
(1)The Selection Committee shall be constituted by the Director General as under:(i)the Selection Committee for Group 'A' post shall consist of the following members, namely:-(a)an officer not below the rank of Scientist 'F' or Deputy Director General;(b)a nominee of the Ministry or Department of the Central Government having administrative control of the Bureau;(c)Director or Head or Officer in-charge of the department dealing with the personnel functions in the Bureau;(d)two officers not below the rank of Scientist 'E' or Director who shall be representative of the Scheduled Caste or the Scheduled Tribes or Other Backward Classes or Minority or Women, of whom at least one shall be from the Scheduled Caste or the Scheduled Tribe; and(e)one outside expert, associated with the activity relating to the Bureau, to be nominated by the Director General:Provided that the member nominated under clause (b) or the outside expert nominated under clause (e) shall be the Chairperson of the Selection Committee;(ii)the Selection Committee for Group 'B' and Group 'C' post shall consist of the following members, namely :-(a)an officer not below the rank of Scientist F or Deputy Director General, who shall be the Chairperson, to be nominated by the Director General;(b)Director or Head or Officer in-charge of the department dealing with the personnel functions in the Bureau;(c)two officers not below the rank of Scientist C or Deputy Director who shall be representative of the Scheduled Caste or the Scheduled Tribes or Other Backward Classes or Minority or Women, of whom at least one shall be from the Scheduled Caste or the Scheduled Tribe; and(d)the Deputy Director or Assistant Director dealing with the personnel functions in the Bureau.
