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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(d) in Bureau of Indian Standards (Recruitment to Laboratory Technical Posts) Regulations, 2019

(d)two officers not below the rank of Scientist 'E' or Director who shall be representative of the Scheduled Caste or the Scheduled Tribes or Other Backward Classes or Minority or Women, of whom at least one shall be from the Scheduled Caste or the Scheduled Tribe; and