Section 5(2) in The U.P. (Regulation Of Building Operations) Rules, 1985

[Cites 0, Cited by 0] [Section 5] [Entire Act]

(2)Development Permit Fee. - The scale of fees for development permit shall be as follows :-

(i)	For developmenl of area up to 1 hectare.	Rs. 500
(ii)	For development of area above 1 hectare and upto 2.5 hectares.	Rs. 1000
(iii)	For development of area above 2.5 hectare and upto 5 hectares.	Rs. 1500
(iv)	For every additional 5 hectares or part thereof.	Rs. 500

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