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State of Rajasthan - Section

Section 125 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

125. Use of runways and ramps by building worker.

- The employer shall ensure at a construction site of a building or other construction work that-
(a)runway or ramp provided for use by building workers is not less than four hundred and thirty millimeters in width and is constructed of not less than twenty five, millimeter thick planking or any other material of adequate strength to withstand the required load supported substantially in relation to the span and braced of such runway or ramp and design and construction of such runway or ramp is in accordance with the relevant national standards;
(b)every runway or ramp provided for use of building workers located more than three meters above the floor or ground is on open sides provided with a guardrail or adequate strength and height of not less than one thousand millimeters.