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State of Tamilnadu - Section

Section 7 in Multi-Storeyed and Public Buildings Rules, 1973

7. Building plans.

- The building plans to be submitted in triplicate under the rules shall also show, -
(a)Floor plans of all floors and covered area, indicating clearly the size and spacing of all framing members and size and arrangements of rooms and the position of staircases, ramps and lift walls;
(b)Longitudinal and cross-sections of the buildings to show size of footings, basement and superstructure, framing members and details of building and room heights and of staircases, etc.;
(c)In the case of constructions using steel structures, complete1 design drawings, showing sizes, sections and relative location of the various steel members, floor levels, column centres and offsets;
(d)In the case of pre-fabricated building drawings, describing the elements of the structure or assembly including all required data or physical properties of component materials with details of joints to an enlarged scale, site or shop location of services such as installation of piping, wiring or other accessories and location of handling arrangements for lifting and handling the pre-fabricated elements; and
(e)Plans and sectional details of water-supply and sewerage system for the building.