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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(b) in Multi-Storeyed and Public Buildings Rules, 1973

(b)Longitudinal and cross-sections of the buildings to show size of footings, basement and superstructure, framing members and details of building and room heights and of staircases, etc.;