Himachal Pradesh High Court
Pawan Kumar vs . Surinder Kumar on 13 June, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Pawan Kumar Vs. Surinder Kumar .
RSA No. 346 of 2019 13.6.2022 Present: Mr.Bhuvnesh Sharma and Mr.Ramakant Sharma, Advocate, for the appellant.
Mr.Tarun K. Sharma, Advocate, for the respondent.
RSA No. 346 of 2019 weeks.
r to As prayed on behalf of respondent, list after four CMP No. 6966 of 2019 Reply stands filed. Rejoinder thereto, if any, be filed within three weeks.
List for consideration alongwith main appeal.
(Vivek Singh Thakur), Judge.
13th June, 2022 (Keshav) ::: Downloaded on - 13/06/2022 20:04:10 :::CIS