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[Cites 0, Cited by 0] [Section 28(8)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(8)(b) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(b)to plan and organise students extra curricular activities such as sports, cultural and other recreational activities, national cadet corps and other allied activities of the University ;