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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(8) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(8)Students Welfare Officers. - He shall have the following duties:-
(a)to make arrangements and supervise management of students hostel, cafeteria and mess ;
(b)to plan and organise students extra curricular activities such as sports, cultural and other recreational activities, national cadet corps and other allied activities of the University ;
(c)to plan and direct the programme of students advisement and counselling and/to enlist the co-operation of prospective employers and employment agencies to assist in the placement of graduates of the University, to promote discipline amongst the students of the University;
(d)to supervise and control medical and health services and other welfare measures in the University;
(e)to make arrangements for scholarships, stipends, part-time employments and travel facilitates for the study tour of the students.