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State of Kerala - Section

Section 11 in Kerala Consumer Protection Rules, 2005

11. Location, working days and office hours.

(1)The Office of the District Forum shall be at the headquarters of the District or at such other places as may be notified by the Government. Where the Government decides to establish more than one District Forum in a District, it shall notify the headquarters and jurisdiction of each such District Forum so established.
(2)The working days and office hours of the office of a District Forum shall be the same as that of the offices of the Government.