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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(1) in Kerala Consumer Protection Rules, 2005

(1)The Office of the District Forum shall be at the headquarters of the District or at such other places as may be notified by the Government. Where the Government decides to establish more than one District Forum in a District, it shall notify the headquarters and jurisdiction of each such District Forum so established.