Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(6) in The Goa, Daman And Diu Land Revenue Code, 1968 (6)"classification value" means the relative valuation of land as recorded in the survey records having regard to its soil, water, situation and other advantages;
