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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(2) in Rajasthan District Board Account Rules

(2)Where there is any change in pay of Secretary, Health Officer, Revenue Officer and Engineer revised pay shall not be drawn unless it is authorised by the Examiner, Local Fund Audit Department, Rajasthan.