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State of Rajasthan - Section

Section 60 in Rajasthan District Board Account Rules

60.

When the name of any person appointed either permanently or on probation appears for the first time in a pay bill, in the case of a person previously holding another post, the Last Pay Certificate which shall be in Form No. 8 and in the case of a person appointed for first time the health certificate shall be appended to the pay bill.Note. - (a) In all other cases of transfers the responsibility for obtaining his copy of Last Pay Certificate from his last disbursing officer shall rest with the servant of the Board concerned.(b)The last payment of pay or allowances shall not be made to any person finally quitting services by Board by retirement, resignation, dismissal, death or otherwise or placed under suspension, until the disbursing officer is satisfied himself by reference to the records that there are no demands outstanding against him.Note. - (1) In the case of transfer, the last pay certificate of Secretary. Health Officer, Revenue Officer and Engineer will be issued from the office of Examiner Local Fund Audit Department, Rajasthan.
(2)Where there is any change in pay of Secretary, Health Officer, Revenue Officer and Engineer revised pay shall not be drawn unless it is authorised by the Examiner, Local Fund Audit Department, Rajasthan.