Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Custom, Excise & Service Tax Tribunal

Ashok International vs Visakhapatnam-I on 10 February, 2020

                                               (1)


    CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
              REGIONAL BENCH AT HYDERABAD


                                       Division Bench

                                             Court - I
  Appeal No.           Appellant                  Respondent        Impugned Order No. & date

Senora Beach Resorts Pvt CCCE & ST, OIA: 78/2014 (V) ST ST/20540/2015 Ltd Visakhapatnam - I dt.05.12.2014 Seven Hills Healthcare Pvt CCCE & ST, ST/20577/2015 OIA: 80/2014 dt.18.12.2014 Ltd Visakhapatnam - I CCCE & ST, OIA: 34/2014 (V-II) ST ST/20593/2015 Power Control Visakhapatnam - II dt.28.11.2014 CCCE & ST, OIA: 84/2014-15 ST/20672/2015 Chakiat Agencies Visakhapatnam - I dt.19.01.2015 Devi Contractors & Labour CCCE & ST, OIA: 87/2014-15 (V-I) ST ST/21114/2015 Works Visakhapatnam - I dt.09.02.2015 CCCE & ST, OIA: 43/2014-15 (V-I) ST ST/21298/2015 Nalam Padmavathi Visakhapatnam - II dt.23.03.2015 Nalam Venkata Purananda CCCE & ST, OIA: 44/2014-15 (V-I) ST ST/21299/2015 Raju Visakhapatnam - II dt.23.03.2015 CCCE & ST, OIA: 45/2014-15 (V-I) ST ST/21300/2015 Nalam Rajyalakshmi Visakhapatnam - II dt.23.03.2015 Nalam Venkata Praveen OIA: 46/2014-15 (V-I) ST ST/21301/2015 CST, Hyderabad - ST Kumar dt.23.03.2015 CCCE & ST, OIA: VIZ-EXCUS-001-APP-027- ST/22260/2015 Jaladi Srinivasa Rao Visakhapatnam - I 15-16 dt.17.07.2015 CCCE & ST, OIO: VSP-EXCUS-001-COM-

ST/22337/2015          Power Tech
                                               Visakhapatnam - I      019-15-16 dt.23.09.2015
                                                   CCCE & ST,        OIO: VSP-EXCUS-001-COM-
ST/22338/2015       Ultra Dimensions
                                               Visakhapatnam - I      014-15-16 dt.07.09.2015
                                                   CCCE & ST,        OIO: VSP-EXCUS-001-COM-
ST/22339/2015       Ultra Dimensions
                                               Visakhapatnam - I      014-15-16 dt.07.09.2015
                                                   CCCE & ST,        OIO: VSP-EXCUS-001-COM-
E/30203/2016        N C S Sugars Ltd
                                               Visakhapatnam - I      013-15-16 dt.28.08.2015
                 My Home Industries Ltd            CCCE & ST,       OIA: VIZ-EXCUS-002-APP-073-
E/30213/2016
                        Works II               Visakhapatnam - II        15-16 dt.22.01.2016
                  Hindustan Petroleum              CCCE & ST,       OIA: VIZ-EXCUS-001-APP-088-
E/30281/2016
                     Corporation Ltd           Visakhapatnam - I      090-15-16 dt.17.03.2016
                                                   CCCE & ST,       OIA: VIZ-EXCUS-002-COM-03-
E/30829/2016     My Home Industries Ltd
                                               Visakhapatnam - II        16-17 dt.29.04.2016
                                                   CCCE & ST,       OIO: VIZ-EXCUS-002-APP-082-
E/30886/2016    Rashtriya Ispat Nigam Ltd
                                               Visakhapatnam - I         15-16 dt.29.02.2016
                                                   CCCE & ST,        OIO: VSP-EXCUS-001-COM-
ST/30204/2016        Shri P. Suresh
                                               Visakhapatnam - I      031-14-15 dt.23.01.2015
                                                   CCCE & ST,       OIA: VIZ-EXCUS-001-APP-051-
ST/30249/2016    Poturi Phanendra Babu
                                               Visakhapatnam - I         15-16 dt.30.12.2015
                                                   CCCE & ST,        OIO: VSP-EXCUS-001-COM-

ST/30250/2016 M Nagi Reddy & Company Visakhapatnam - I 031-15-16 dt.02.12.2015 Sri Sai Hanuman Earth CCCE & ST, OIA: VIZ-EXCUS-001-APP-055- ST/30251/2016 Movers & Contractors Visakhapatnam - I 15-16 dt.31.12.2015 CCCE & ST, OIA: VIZ-EXCUS-001-APP-050- ST/30252/2016 Smt Potluri Lakshmi Visakhapatnam - I 15-16 dt.30.12.2015 Gudupudi Prasad CCCE & ST, OIA: VIZ-EXCUS-002-APP-059- ST/30425/2016 Chowdary Visakhapatnam - I 15-16 dt.30.11.2015 CCCE & ST, OIA:VIZ-EXCUS-002-APP-080- ST/30471/2016 Gurujee Restaurant & Bar Visakhapatnam - II 15-16 dt.29.02.2016 CCCE & ST, OIA: VIZ-EXCUS-002-APP-079- ST/30505/2016 Sri Sarathy Retreads Visakhapatnam - II 15-16 dt.23.02.2016 CCCE & ST, OIA: VIZ-EXCUS-002-APP-008- ST/30550/2016 Madhavi Oils & Fats Visakhapatnam - II 16-17 dt.28.04.2016 Madhavi Edible Bran Oils CCCE & ST, OIA: VIZ-EXCUS-002-APP-023- ST/30551/2016 Pvt Ltd Visakhapatnam - II 16-17 dt.31.05.2016 Emmel Infrastructure & CCCE & ST, OIO: VIZ-EXCUS-002-COM-28- ST/30593/2016 Services Visakhapatnam - I 15-16 dt.31.03.2016 (2) CCCE & ST, OIA: VIZ-EXCUS-002-APP-001-

ST/30605/2016         V M Naga Raju
                                            Visakhapatnam - I         16-17 dt.21.04.2016
                                                CCCE & ST,       OIA: VIZ-EXCUS-001-APP-008-
ST/30640/2016         P Chandra Rao
                                            Visakhapatnam - I         16-17 dt.31.05.2016
                                                CCCE & ST,       OIA: VIZ-EXCUS-002-APP-081-
ST/30705/2016    Mazid Khan & Company
                                            Visakhapatnam - II        15-16 dt.29.02.2016
                                                CCCE & ST,        OIO: VSP-EXCUS-001-COM-
ST/30751/2016          Power Tech
                                            Visakhapatnam - I      002-16-17 dt.09.06.2016
                                                CCCE & ST,       OIA: VIZ-EXCUS-002-APP-088-
ST/30765/2016           Steel Club
                                            Visakhapatnam - II        15-16 dt.18.03.2016
                                                CCCE & ST,       OIA: VIZ-EXCUS-002-APP-013-
ST/30774/2016        Ganni Bonamalli
                                            Visakhapatnam - II        16-17 dt.29.04.2016
                                                CCCE & ST,       OIA: VIZ-EXCUS-001-APP-028-
ST/30892/2016        Nandan Nirman
                                            Visakhapatnam - I         16-17 dt.28.06.2016
                                                CCCE & ST,       OIA: VIZ-EXCUS-002-APP-034-
ST/30928/2016      Sri Sarathy Retreads
                                            Visakhapatnam - I         16-17 dt.12.07.2016
                                                CCCE & ST,       OIA: VIZ-EXCUS-001-APP-023-
ST/30934/2016        Facor Alloys Ltd
                                            Visakhapatnam - I         16-17 dt.21.06.2016
                                                CCCE & ST,       OIA: VIZ-EXCUS-002-APP-006-
ST/30946/2016       P S N Enterprises
                                            Visakhapatnam - I         16-17 dt.28.04.2016
                                                CCCE & ST,       OIA: VIZ-EXCUS-002-APP-007-
ST/30947/2016      Jayasree Enterprises
                                            Visakhapatnam - I         16-17 dt.28.04.2016
                                                CCCE & ST,       OIA: VIZ-EXCUS-002-APP-052-
ST/31105/2016      Ashok International
                                            Visakhapatnam - I         16-17 dt.31.08.2016
                   Hindustan Petroleum          CCCE & ST,       OIA: VIZ-EXCUS-001-APP-044-
ST/31127/2016
                      Corporation Ltd       Visakhapatnam - I         16-17 dt.30.08.2016
                                                CCCE & ST,       OIA: VIZ-EXCUS-002-APP-50-
ST/31152/2016      Ashok International
                                            Visakhapatnam - I       51-16-17 dt.31.08.2016
                                                CCCE & ST,        OIO: VSP-EXCUS-001-COM-
E/30018/2017      Trimex Sands Pvt Ltd
                                            Visakhapatnam - I      014-16-17 dt.27.09.2016
                 International Paper APPM       CCCE & ST,       OIA: VIZ-EXCUS-002-APP-090-
E/30564/2017
                            Ltd             Visakhapatnam - I      091-16-17 dt.27.12.2016
                 International Paper APPM       CCCE & ST,       OIA: VIZ-EXCUS-002-APP-090-
E/30565/2017
                            Ltd             Visakhapatnam - I      091-16-17 dt.27.12.2016
                  Hi Tech Instruments &         CCCE & ST,       OIA: VIZ-EXCUS-001-APP-040-
ST/30013/2017
                     Control Systems        Visakhapatnam - I         16-17 dt.16.08.2016
                                                CCCE & ST,       OIA: VIZ-EXCUS-001-APP-045-
ST/30034/2017     Maturu Rama Rao & Co
                                            Visakhapatnam - I         16-17 dt.30.08.2016
                                                CCCE & ST,       OIA: VIZ-EXCUS-002-APP-061-
ST/30143/2017     Alluri Subbaraju & Co
                                            Visakhapatnam - I         16-17 dt.26.09.2016


Appearance

None for the Appellants/Assessees. Shri C. Mallikarjun Reddy, Authorized Representative for the Respondents.

Coram:

HON'BLE MR. ASHOK JINDAL, MEMBER (JUDICIAL) HON'BLE MR. P. VENKATA SUBBA RAO, MEMBER (TECHNICAL) FINAL ORDER No. A/30330-30378/2020 Date of Hearing: 10.02.2020 Date of Decision: 10.02.2020 (3) [Order per: BENCH]
1. None appeared on behalf of the appellants.
2. The department submitted that all the appellants have opted under Sabka Vishwas (Legacy Dispute Resolution) Scheme, 2019. Accordingly, the appeals are dismissed as deemed to be withdrawn as per section 127(6) of the Finance Act (No.2), 2019.

(Dictated and pronounced in open court) (ASHOK JINDAL) MEMBER (JUDICIAL) (P.VENKATA SUBBA RAO) MEMBER (TECHNICAL) Veda