Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Punjab - Subsection Section 99(ii) in The Punjab Motor Vehicles Rules, 1989 (ii)not behave in a manner likely to cause annoyance or embarrassment to any female passenger;
