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State of Punjab - Section

Section 99 in The Punjab Motor Vehicles Rules, 1989

99. Conduct of ticket agent

. [Section 96(2)(xxviii)] - The licensed ticket agent shall,-
(i)behave in a civil and orderly manner with the passengers or intending passengers;
(ii)not behave in a manner likely to cause annoyance or embarrassment to any female passenger;
(iii)not use abusive language towards any passenger or molest any passenger;
(iv)not save for good and sufficient reasons refuse to issue a ticket to any intending passenger tendering the legal fare;
(v)not make any discrimination between the passengers;
(vi)not wilfully deceive or refuse to inform any passenger or intending passenger as to the destination or route of the vehicle or as to the fate for any journey;
(vii)properly guide the passengers to enable them to board the vehicle for which tickets have been issued to them;
(viii)not altercate with passengers and shall give them his name and licence number if asked to do so;
(ix)not be under the influence of any intoxicant while on duty; and
(x)be dressed in such manner as the State Transport Authority may specify and shall observe cleanliness.