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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(b) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(b)During the period the restrictions on power supply imposed by the State Government under Section 22(B) of 1. E. Act, 1910 are in force and power purchased from other States/agencies is supplied to the consumer on special request, a supplementary agreement shall be executed.