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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(3) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(3)Powers provided under these regulations shall be exercised by the Commission subject to notification issued by the State Government under Section 22(2) of the Electricity Regulatory Commissions Act, 1998.