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State of Punjab - Section

Section 1 in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

1. Short title, commencement and application.

(1)These regulations may be called the 'Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002'.
(2)These regulations shall come into force on and with effect from the date of their publication in the Official Gazette.
(3)Powers provided under these regulations shall be exercised by the Commission subject to notification issued by the State Government under Section 22(2) of the Electricity Regulatory Commissions Act, 1998.