Himachal Pradesh High Court
Mohan Singh & Another vs . Hans Raj & Others. on 20 September, 2023
Mohan Singh & another Vs. Hans Raj & others.
RSA No. 293 of 2022 .
20.09.2023 Present: Mr. G.D.Verma, Senior Advocate with Mr.Sumit Sharma, Advocate, for the appellants.
Mr. Jagat Pal, Advocate, for respondents No.1 to 8.
None for respondents No. 9 and 10 though served.
of CMP No. 14624 of 2022 Learned counsel appearing on behalf of rt respondents No.1 to 8, prays for and is granted three weeks' time to file reply. Rejoinder, if any, be filed within a period of two weeks, thereafter.
RSA No. 293 of 2022 Records of the learned Courts below have been received.
Let the matter be listed for admission-hearing after three weeks.
(Rakesh Kainthla) Judge September 20, 2023 (ravinder) ::: Downloaded on - 20/09/2023 20:39:00 :::CIS