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Himachal Pradesh High Court

Mohan Singh And Anr. vs . Hans Raj And Others on 13 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Mohan Singh and Anr. vs. Hans Raj and others RSA No.293 of 2022 13.03.2023 Present: Mr. Romesh Verma, Senior Advocate with Ms. Shruti Sharma, Advocate, for the appellant.

r to Mr. Jagat Pal, Advocate, for respondents No. 1 to 8.

CMP No.14624 of 2022 Learned counsel for appearing respondents prays for and is granted two weeks' time to file reply. List thereafter.

( Sushil Kukreja ) Judge 13th March, 2023 (reena) ::: Downloaded on - 13/03/2023 21:02:30 :::CIS