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State of Kerala - Section

Section 79 in Kerala District Administration Act, 1979

79. Penalty for not giving information or giving false information.

-·Any person who is required by this Act or the rules made thereunder or by any notice or other proceedings issued or taken under this Act or the rules made thereunder to furnish any information, and omits to furnish such information or knowingly furnishes false information shall be punishable with fine not exceeding five hundred rupees.