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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(1) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(1)Bills shall be raised for the system operation charge and market operation charge on monthly basis by the CSPSOC in accordance with these regulations, and payments shall be made by the respective intra-State entities directly to the CSPSOC.