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State of Chattisgarh - Section

Section 25 in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

25. Billing and Payment of charges.

(1)Bills shall be raised for the system operation charge and market operation charge on monthly basis by the CSPSOC in accordance with these regulations, and payments shall be made by the respective intra-State entities directly to the CSPSOC.
(2)Persistent default in payment of SLDC fee and charges would be brought to the notice of the Commission.